M/S Kraft Palace vs The Appellate Authority Under ...
2012 Latest Caselaw 5418 ALL

Citation : 2012 Latest Caselaw 5418 ALL
Judgement Date : 1 November, 2012

Allahabad High Court

M/S Kraft Palace vs The Appellate Authority Under ... on 1 November, 2012

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 27343 of 2012
 

 
Petitioner :- M/S Kraft Palace
 
Respondent :- The Appellate Authority Under Paymnet Of Gratuity Act & Ors
 
Petitioner Counsel :- Shobhana Srivastava
 
Respondent Counsel :- A.S.G.I.,S.P. Tiwari
 

 
Hon'ble Devendra Pratap Singh,J.

Rejected.

For orders, see my order of date passed on separate sheets in Case :- WRIT - C No. - 27336 of 2012 (M/S Kraft Palace vs. The Appellate Authority Under Payment Of Gratuity Act & Ors.).

Order Date :- 1.11.2012

PKG

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