Citation : 2012 Latest Caselaw 5417 ALL
Judgement Date : 1 November, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6878 of 2012 Petitioner :- Asmat Ali And Another Respondent :- State Of U.P. Petitioner Counsel :- Arvind K. Verma Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List this case alongwith Case Bail No.6775 of 2012, Mohd. Vaish v. State.
Order Date :- 1.11.2012
A.Nigam
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