Sunday, 07, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kanhaiya Lal vs State Of U.P. And Others
2012 Latest Caselaw 5416 ALL

Citation : 2012 Latest Caselaw 5416 ALL
Judgement Date : 1 November, 2012

Allahabad High Court
Kanhaiya Lal vs State Of U.P. And Others on 1 November, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 28926 of 1996
 

 
Petitioner :- Kanhaiya Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- H.N. Shukla
 
Respondent Counsel :- C.S.C.,K.S. Shukla
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list along with the records of Writ Petition Nos. 47852 of 1993, 1588 of 1997, 28926 of 1996, 11197 of 1995 and 27149 of 1999.

Order Date :- 1.11.2012

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter