Smt. Kanchan Rai vs State Of U.P. & Others
2012 Latest Caselaw 5415 ALL

Citation : 2012 Latest Caselaw 5415 ALL
Judgement Date : 1 November, 2012

Allahabad High Court

Smt. Kanchan Rai vs State Of U.P. & Others on 1 November, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15849 of 2012
 

 
Petitioner :- Smt. Kanchan Rai
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shashi Dhar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

As prayed put up on 5.11.2012.

Order Date :- 1.11.2012

N.A.

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