Citation : 2012 Latest Caselaw 5414 ALL
Judgement Date : 1 November, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6880 of 2012 Petitioner :- Suresh Kumar Pasi Respondent :- State Of U.P. Petitioner Counsel :- Shesh Nath Yadav Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Let the counter affidavit be filed indicating criminal history of the applicant.
List after three weeks.
Order Date :- 1.11.2012
A.Nigam
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