Bhagirathi Verma vs State Of U.P.
2012 Latest Caselaw 5412 ALL

Citation : 2012 Latest Caselaw 5412 ALL
Judgement Date : 1 November, 2012

Allahabad High Court

Bhagirathi Verma vs State Of U.P. on 1 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6864 of 2012
 

 
Petitioner :- Bhagirathi Verma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satish Kr. Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time.

List after three weeks.

However, it is made clear that no further adjournment would be given.

Order Date :- 1.11.2012

A.Nigam

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