Munaoo @ Jabir vs The State Of U.P.
2012 Latest Caselaw 5411 ALL

Citation : 2012 Latest Caselaw 5411 ALL
Judgement Date : 1 November, 2012

Allahabad High Court

Munaoo @ Jabir vs The State Of U.P. on 1 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6875 of 2012
 

 
Petitioner :- Munaoo @ Jabir
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Arun Sinha,Siddharth Sinha
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counsel for the respondent-State is directed to file a short counter affidavit indicating specifically the material collected so as to connect the applicant with the crime.

List on 20.11.2012.

Order Date :- 1.11.2012

A.Nigam

Download the LatestLaws.com Mobile App