M/S Wazir Chand & Co.(P) Ltd. vs The Commissioner Of Income Tax And ...
2012 Latest Caselaw 5409 ALL

Citation : 2012 Latest Caselaw 5409 ALL
Judgement Date : 1 November, 2012

Allahabad High Court

M/S Wazir Chand & Co.(P) Ltd. vs The Commissioner Of Income Tax And ... on 1 November, 2012

Bench: R.K. Agrawal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 493 of 2009
 

 
Petitioner :- M/S Wazir Chand & Co.(P) Ltd.
 
Respondent :- The Commissioner Of Income Tax And Another
 
Petitioner Counsel :- Gaurav Mahajan
 
Respondent Counsel :- Bharat Ji Agrawal/Ssc
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

The case has been called in the revised list. Nobody has appeared to press this appeal on behalf of the appellant. The appeal is dismissed for want of prosecution.

Order Date :- 1.11.2012

Download the LatestLaws.com Mobile App