Smt. Puspa Srivastava And Ors. vs Sonal Srivastava And Anr.
2012 Latest Caselaw 2424 ALL

Citation : 2012 Latest Caselaw 2424 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Smt. Puspa Srivastava And Ors. vs Sonal Srivastava And Anr. on 31 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1891 of 2012
 

 
Petitioner :- Smt. Puspa Srivastava And Ors.
 
Respondent :- Sonal Srivastava And Anr.
 
Petitioner Counsel :- S.S Lal Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Transfer Petition No.48 of 2012 titled Pushkar Srivastava v. Sonal Srivastava.

Order Date :- 31.5.2012

A.Nigam

Download the LatestLaws.com Mobile App