Salikram Yadav vs The State Of U.P.
2012 Latest Caselaw 2249 ALL

Citation : 2012 Latest Caselaw 2249 ALL
Judgement Date : 28 May, 2012

Allahabad High Court

Salikram Yadav vs The State Of U.P. on 28 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 3458 of 2012
 

 
Petitioner :- Salikram Yadav
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Arun Sinha,Riyaz Ahmad,Siddharth Sinha
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in court and taken on record.

Learned counsel for the petitioner prays for time to file rejoinder affidavit.

List in July, 2012.

Order Date :- 28.5.2012

A.Nigam

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