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U.P.S.R.T.C. vs Smt. Somwati And Others
2012 Latest Caselaw 2161 ALL

Citation : 2012 Latest Caselaw 2161 ALL
Judgement Date : 24 May, 2012

Allahabad High Court
U.P.S.R.T.C. vs Smt. Somwati And Others on 24 May, 2012
Bench: Rajes Kumar, Anil Kumar Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2122 of 2012
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Smt. Somwati And Others
 
Petitioner Counsel :- Anubhav Chandra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

As prayed put up on Monday (28.5.2012) as fresh.

Order Date :- 24.5.2012

OP

 

 

 
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