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Abdul Hameed vs District Judge Sultanpur & Anr
2012 Latest Caselaw 2157 ALL

Citation : 2012 Latest Caselaw 2157 ALL
Judgement Date : 24 May, 2012

Allahabad High Court
Abdul Hameed vs District Judge Sultanpur & Anr on 24 May, 2012
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- RENT CONTROL No. - 162 of 2011
 

 
Petitioner :- Abdul Hameed
 
Respondent :- District Judge Sultanpur & Anr
 
Petitioner Counsel :- Suresh Chandra Srivastava
 
Respondent Counsel :- Manish Kumar,Mohd.Aslam Khan,Mukesh Sharma
 

 
Hon'ble Ritu Raj Awasthi,J.

No time left today.

List this case in the month of July, 2012.

Order Date :- 24.5.2012

Adhir

 

 

 
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