Arvind Kumar Singh (Non State) vs State Of U.P.And Ors.
2012 Latest Caselaw 2146 ALL

Citation : 2012 Latest Caselaw 2146 ALL
Judgement Date : 24 May, 2012

Allahabad High Court

Arvind Kumar Singh (Non State) vs State Of U.P.And Ors. on 24 May, 2012

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 3125 of 1992
 

 
Petitioner :- Arvind Kumar Singh (Non State)
 
Respondent :- State Of U.P.And Ors.
 
Petitioner Counsel :- D.C. Mukherjee
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears for the petitioner to press the petition. It is accordingly dismissed for want of prosecution.

Order Date :- 24.5.2012

Banswar

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