Satya Bhushan Gupta & Another vs State Of U.P. Through Secy. Deptt. ...
2012 Latest Caselaw 2017 ALL

Citation : 2012 Latest Caselaw 2017 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Satya Bhushan Gupta & Another vs State Of U.P. Through Secy. Deptt. ... on 21 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 12433 of 2011
 

 
Petitioner :- Satya Bhushan Gupta & Another
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Home Civil Sectt. &Ors
 
Petitioner Counsel :- Sabhajeet Singh,Akhilesh Pandey
 
Respondent Counsel :- Govt. Advocate,Satya Prakash Srivastava
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

No one is present to press this petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 21.5.2012

S. Kumar

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