Sunil Kumar Khare vs State Of U.P., Thru. Prin. ...
2012 Latest Caselaw 2000 ALL

Citation : 2012 Latest Caselaw 2000 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Sunil Kumar Khare vs State Of U.P., Thru. Prin. ... on 21 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 6684 of 2010
 

 
Petitioner :- Sunil Kumar Khare
 
Respondent :- State Of U.P., Thru. Prin. Secy.,Home & Others
 
Petitioner Counsel :- In Person (Sunil Kr.Khare
 
Respondent Counsel :- G.A.,Sanjay Yadav
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

No one is present to press this petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 21.5.2012

S. Kumar

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