Smt. Parvinder Kaur And Others vs Raj Kumar Awasthi And Another
2012 Latest Caselaw 1704 ALL

Citation : 2012 Latest Caselaw 1704 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Smt. Parvinder Kaur And Others vs Raj Kumar Awasthi And Another on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2314 of 2005
 

 
Petitioner :- Smt. Parvinder Kaur And Others
 
Respondent :- Raj Kumar Awasthi And Another
 
Petitioner Counsel :- M.B. Lal
 
Respondent Counsel :- O.P.Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

As prayed, two weeks' time is allowed to take steps to serve respondent no.2.

List in the week commencing 16th July, 2012 showing the name of Shri L.M. Singh as counsel for the appellant.

Order Date :- 14.5.2012

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