Smt. Anita Devi And Another vs M/S Asam Trade Ltd. And Others
2012 Latest Caselaw 1693 ALL

Citation : 2012 Latest Caselaw 1693 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Smt. Anita Devi And Another vs M/S Asam Trade Ltd. And Others on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 580 of 2005
 

 
Petitioner :- Smt. Anita Devi And Another
 
Respondent :- M/S Asam Trade Ltd. And Others
 
Petitioner Counsel :- R.O.V.S. Chauhan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of learned counsel for the appellant.

Order Date :- 14.5.2012

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