Mata Pher vs State Of U.P.
2012 Latest Caselaw 1685 ALL

Citation : 2012 Latest Caselaw 1685 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Mata Pher vs State Of U.P. on 14 May, 2012

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 3372 of 2011
 

 
Petitioner :- Mata Pher
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajay Vikram Verma,Ashok Bajpai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

At the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 14.5.2012

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