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Sanjeevan Lal vs Addl. Distt. Judge Iind Hardoi
2012 Latest Caselaw 1675 ALL

Citation : 2012 Latest Caselaw 1675 ALL
Judgement Date : 14 May, 2012

Allahabad High Court
Sanjeevan Lal vs Addl. Distt. Judge Iind Hardoi on 14 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 2559 of 1999
 

 
Petitioner :- Sanjeevan Lal
 
Respondent :- Addl. Distt. Judge Iind Hardoi
 
Petitioner Counsel :- Anurag Narain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

This writ petition is pending since 1999.No rejoinder affidavit has been filed till today.A request has been made for adjournment on behalf of the petitioner.

List on 23.5.2012.

It is made clear that this writ petition will be heard finally on that day and no request for adjournment shall be entertained.

Order Date :- 14.5.2012

S. Kumar

 

 

 
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