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Balbir Singh Chandel vs The Election Comm. Of India Thr ...
2012 Latest Caselaw 1588 ALL

Citation : 2012 Latest Caselaw 1588 ALL
Judgement Date : 10 May, 2012

Allahabad High Court
Balbir Singh Chandel vs The Election Comm. Of India Thr ... on 10 May, 2012
Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 990 of 2012
 

 
Petitioner :- Balbir Singh Chandel
 
Respondent :- The Election Comm. Of India Thr Chief Election Comm. & Ors
 
Petitioner Counsel :- Pradeep Kumar Singh
 
Respondent Counsel :- C S C,Manish Mathur,Ved Prakash Nag
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

One week's time is allowed to file rejoinder affidavit.  List thereafter.

Order Date :- 10.5.2012

kkb/

 

 

 
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