Shailendra Pratap Singh vs State Of U.P.Through Principal ...
2012 Latest Caselaw 1579 ALL

Citation : 2012 Latest Caselaw 1579 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Shailendra Pratap Singh vs State Of U.P.Through Principal ... on 10 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 424 of 2012
 

 
Petitioner :- Shailendra Pratap Singh
 
Respondent :- State Of U.P.Through Principal Secy.P.W.D. Lko.And Others
 
Petitioner Counsel :- A.P.Singh
 
Respondent Counsel :- C.S.C.,Shishir Jain
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Counter affidavit filed on behalf of opposite parties no. 2 and 3 in Court, is taken on record, to which rejoinder affidavit may be filed within two days.

List in the next week.

Order Date :- 10.5.2012

Suresh/-

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