Mahendra Nath Tiwari vs Abhishek Kumar Pandey
2012 Latest Caselaw 1551 ALL

Citation : 2012 Latest Caselaw 1551 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Mahendra Nath Tiwari vs Abhishek Kumar Pandey on 10 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 713 of 2012
 

 
Petitioner :- Mahendra Nath Tiwari
 
Respondent :- Abhishek Kumar Pandey
 
Petitioner Counsel :- Brijesh Kumar
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 10.5.2012

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