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Dr. Ram Chandra Ram Yadav & Another vs State Of U.P. & Others
2012 Latest Caselaw 1534 ALL

Citation : 2012 Latest Caselaw 1534 ALL
Judgement Date : 9 May, 2012

Allahabad High Court
Dr. Ram Chandra Ram Yadav & Another vs State Of U.P. & Others on 9 May, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 27655 of 2009
 

 
Petitioner :- Dr. Ram Chandra Ram Yadav & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sushil Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Learned standing counsel prays for and is allowed  three weeks and more time to  file counter affidavit in the amendment application.

List thereafter.

Order Date :- 9.5.2012

R

 

 

 
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