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Safir Ahmad Usmani vs U.P.Power Corp And 2 Ors
2012 Latest Caselaw 1404 ALL

Citation : 2012 Latest Caselaw 1404 ALL
Judgement Date : 4 May, 2012

Allahabad High Court
Safir Ahmad Usmani vs U.P.Power Corp And 2 Ors on 4 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 534 of 2008
 

 
Petitioner :- Safir Ahmad Usmani
 
Respondent :- U.P.Power Corp And 2 Ors
 
Petitioner Counsel :- S.P.Singh
 
Respondent Counsel :- Sandeep Dixit,Dharemdra K Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

The case is adjourned as Mr. Sanchit S. Asthana, learned counsel for the opposite parties, is reported to be on sanctioned leave.

List this case immediately after expiry of sanctioned leave of Mr. Asthana.

Order Date :- 4.5.2012

Tanveer/Suresh

 

 

 
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