Smt. Malti Devi And Others vs M/S Frunt Line Association And ...
2012 Latest Caselaw 1299 ALL

Citation : 2012 Latest Caselaw 1299 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Smt. Malti Devi And Others vs M/S Frunt Line Association And ... on 3 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1768 of 2012
 

 
Petitioner :- Smt. Malti Devi And Others
 
Respondent :- M/S Frunt Line Association And Others
 
Petitioner Counsel :- Ram Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Issue notice to the respondents returnable at an early date. The appellants may take steps to serve the respondents by ordinary post as well as by registered post.

List in the week commencing 17.7.2012 for admission.

Order Date :- 3.5.2012

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