Sharif vs State Of U.P.
2012 Latest Caselaw 1275 ALL

Citation : 2012 Latest Caselaw 1275 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Sharif vs State Of U.P. on 3 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1218 of 2010
 

 
Petitioner :- Sharif
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jai Pal Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard.

Application for correction is allowed.

Let necessary correction, as prayed, be incorporated in the order dated 9.4.2012.

Office is directed to correct the certified copy of the order, if already issued, accordingly.

Order Date :- 3.5.2012

S. Kumar

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