Anurag Bajpai And Others vs State Of U.P.Through ...
2012 Latest Caselaw 1244 ALL

Citation : 2012 Latest Caselaw 1244 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Anurag Bajpai And Others vs State Of U.P.Through ... on 2 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 3275 of 2012
 

 
Petitioner :- Anurag Bajpai And Others
 
Respondent :- State Of U.P.Through Commissioner Social Welfare And Others
 
Petitioner Counsel :- Rajendra Singh Kushwaha,Karan Veer Singh
 
Respondent Counsel :- C S C
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Put up on 7.5.2012 to enable learned Standing Counsel to receive instructions.

Order Date :- 2.5.2012

kkb/

Download the LatestLaws.com Mobile App