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Smt. Beena Pandey vs Union Of ...
2012 Latest Caselaw 1237 ALL

Citation : 2012 Latest Caselaw 1237 ALL
Judgement Date : 2 May, 2012

Allahabad High Court
Smt. Beena Pandey vs Union Of ... on 2 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 1754 of 2002
 

 
Petitioner :- Smt. Beena Pandey
 
Respondent :- Union Of India,Thr.Secy.Petroluem New Delhi And 6 Others
 
Petitioner Counsel :- Rajan Roy,A.K. Tewari
 
Respondent Counsel :- C.S.C.,B.B. Saxena,Dhruv Mathur,Dipak Srivastava,J.N. Mathur,Sri Anil Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

As prayed, list in the next week.

Order Date :- 2.5.2012

Tanveer/Suresh

 

 

 
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