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Dr. Ramesh Chandra Tripathi S/O ... vs Lucknow University, Lucknow Thru ...
2012 Latest Caselaw 1199 ALL

Citation : 2012 Latest Caselaw 1199 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
Dr. Ramesh Chandra Tripathi S/O ... vs Lucknow University, Lucknow Thru ... on 1 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 523 of 2011
 

 
Petitioner :- Dr. Ramesh Chandra Tripathi S/O R.P. Tripathi
 
Respondent :- Lucknow University, Lucknow Thru Registrar & Ors.
 
Petitioner Counsel :- Rakesh Srivastava
 
Respondent Counsel :- S.P. Shukla,S.C. Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Six weeks' further time is granted to the learned counsel for the opposite parties for filing counter affidavit.  Rejoinder affidavit be filed within four weeks thereafter.

List in the month of July, 2012.

Order Date :- 1.5.2012

Suresh/Tanveer

 

 

 
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