Dr. Ajay Kumar Yadav & Others vs Chancellor Chandra Shekhar Azad ...
2012 Latest Caselaw 1198 ALL

Citation : 2012 Latest Caselaw 1198 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Dr. Ajay Kumar Yadav & Others vs Chancellor Chandra Shekhar Azad ... on 1 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 146 of 2012
 

 
Petitioner :- Dr. Ajay Kumar Yadav & Others
 
Respondent :- Chancellor Chandra Shekhar Azad University Of Agriculture &
 
Petitioner Counsel :- Mohd. Mansoor,Zubair Hasan
 
Respondent Counsel :- Kuldeep Pati Tripathi,Alok Mathur
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Shri Alok Mathur, learned counsel, who has accepted notice on behafl of opposite party no.1 and Shri Kuldeep Pati Tripathi, learned counsel, who has accepted notice on behalf of opposite parties no. 2 and 3, pray for and are granted six weeks' time to file their respective counter affidavits. Rejoinder affidavit be filed within four weeks thereafter.

List this case in the month of July, 2012.

Order Date :- 1.5.2012

Suresh/Tanveer

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