Citation : 2012 Latest Caselaw 1197 ALL
Judgement Date : 1 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 10498 of 2011 Petitioner :- Bala Ji Degree College And Another Respondent :- Regional Director, Northern Regional Committee And Another Petitioner Counsel :- Neeraj Tiwari Respondent Counsel :- R.A. Akhtar,Sc Hon'ble V.K. Shukla,J.
As requested, put up on Thursday.
Order Date :- 1.5.2012
SRY
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