Vinod Kumar Gond 4064 (S/S)2011 vs Union Of India Through Secy.(Home ...
2012 Latest Caselaw 1195 ALL

Citation : 2012 Latest Caselaw 1195 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Vinod Kumar Gond 4064 (S/S)2011 vs Union Of India Through Secy.(Home ... on 1 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SPECIAL APPEAL No. - 531 of 2011
 

 
Petitioner :- Vinod Kumar Gond 4064 (S/S)2011
 
Respondent :- Union Of India Through Secy.(Home ) New Delhi And Ors.
 
Petitioner Counsel :- Abdul Moin
 
Respondent Counsel :- A.S.G.,Alok Mathur,Raj Kumar Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted six weeks' time to file rejoinder affidavit.

List in the month of July, 2012.

Interim order granted earlier shall continue till next date of listing.

Order Date :- 1.5.2012

Suresh/Tanveer

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