Smt. Shashi Bala vs Lucknow Development Authority, ...
2012 Latest Caselaw 1192 ALL

Citation : 2012 Latest Caselaw 1192 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Smt. Shashi Bala vs Lucknow Development Authority, ... on 1 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 12525 of 2011
 

 
Petitioner :- Smt. Shashi Bala
 
Respondent :- Lucknow Development Authority, Lucknow Thru. Secretary & Anr
 
Petitioner Counsel :- Ram Raj
 
Respondent Counsel :- Anuj Kudesia,R S Chauhan
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

List along with the record of writ petition No.7196(M/B) of 2007 in the week commencing 21.5.2012. Personal appearance is exempted. However, the respondents shall keep ready the record of the case.

Order Date :- 1.5.2012

kkb/

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