Rahul Kumar Mishra vs Union Of India Through The Secy. ...
2012 Latest Caselaw 1186 ALL

Citation : 2012 Latest Caselaw 1186 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Rahul Kumar Mishra vs Union Of India Through The Secy. ... on 1 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1650 of 2011
 

 
Petitioner :- Rahul Kumar Mishra
 
Respondent :- Union Of India Through The Secy. Ministry Of Defence And Ors
 
Petitioner Counsel :- Amit Bose
 
Respondent Counsel :- C.S.C.,A.S.G.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Rejoinder affidavit filed in Court is taken on record.

Order Date :- 1.5.2012

Suresh/Tanveer

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