Ramesh vs State Of ...
2012 Latest Caselaw 1184 ALL

Citation : 2012 Latest Caselaw 1184 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Ramesh vs State Of ... on 1 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 1253 of 2012
 

 
Petitioner :- Ramesh
 
Respondent :- State Of U.P.Thr.Prin.Secy.Medical & Health,Lko.& 4 Others
 
Petitioner Counsel :- Ashok Narain Tripathi,Rahul Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

One week's time is allowed to file counter affidavit, three days then for the rejoinder. List immediately after 10 days.

Order Date :- 1.5.2012

kkb/

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