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State Of Up vs Habib
2012 Latest Caselaw 1182 ALL

Citation : 2012 Latest Caselaw 1182 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
State Of Up vs Habib on 1 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- U/S 378 CR.P.C. No. - 12 of 1990
 

 
Petitioner :- State Of Up
 
Respondent :- Habib
 
Petitioner Counsel :- G.A.
 
Respondent Counsel :- Kr. Mukul Rakesh
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present.

List in due course.

Order Date :- 1.5.2012

S. Kumar

 

 

 
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