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Dr. Ram Naresh Dixit vs D.I.O.S., Shahjahanpur & Others
2012 Latest Caselaw 1178 ALL

Citation : 2012 Latest Caselaw 1178 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
Dr. Ram Naresh Dixit vs D.I.O.S., Shahjahanpur & Others on 1 May, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 58588 of 2008
 

 
Petitioner :- Dr. Ram Naresh Dixit
 
Respondent :- D.I.O.S., Shahjahanpur & Others
 
Petitioner Counsel :- Indra Raj Singh
 
Respondent Counsel :- C.S.C.,Prabhakar Awasthi,Ved Byas Mishra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Counter affidavit filed  today  by Shri M.S. Mishra, holding brief of Ved Byas Mishra is taken on record. Shri I.R.Singh, learned counsel for the petitioner prays for and is allowed four weeks time to file rejoinder affidavit.

List after four weeks.

The name of Shri Ved Byas Mishra be shown  as counsel for the respondents in the cause list.

Order Date :- 1.5.2012

R

 

 

 
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