Works Manager, Nagar Nigam And ... vs Mewalal And Others
2012 Latest Caselaw 1175 ALL

Citation : 2012 Latest Caselaw 1175 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Works Manager, Nagar Nigam And ... vs Mewalal And Others on 1 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 657 of 2012
 

 
Petitioner :- Works Manager, Nagar Nigam And Another
 
Respondent :- Mewalal And Others
 
Petitioner Counsel :- Krishna Agrawal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice as fresh, if possible day after tomorrow.

Order Date :- 1.5.2012

Download the LatestLaws.com Mobile App