Citation : 2012 Latest Caselaw 1174 ALL
Judgement Date : 1 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 1936 of 2009 Petitioner :- Bajrangi S/O Gojraj Respondent :- State Of U.P. Petitioner Counsel :- K.N. Misra Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
List revised.
None Present.
List in due course.
Order Date :- 1.5.2012
S. Kumar
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