Haji Mohd. Ishtiyaq Khan vs Nizam Uddin And Others
2012 Latest Caselaw 1172 ALL

Citation : 2012 Latest Caselaw 1172 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Haji Mohd. Ishtiyaq Khan vs Nizam Uddin And Others on 1 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1544 of 2012
 

 
Petitioner :- Haji Mohd. Ishtiyaq Khan
 
Respondent :- Nizam Uddin And Others
 
Petitioner Counsel :- M.A. Siddiqui
 
Respondent Counsel :- Som Veer
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

As prayed, list in the next cause list.

Order Date :- 1.5.2012

Download the LatestLaws.com Mobile App