Ravi Dutt vs State Of U.P. And Another
2012 Latest Caselaw 1171 ALL

Citation : 2012 Latest Caselaw 1171 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Ravi Dutt vs State Of U.P. And Another on 1 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1750 of 2010
 

 
Petitioner :- Ravi Dutt
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Devendra Pratap Singh
 
Respondent Counsel :- Govt. Advocate,Naveen Kumar Pandey
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Admit.

List alongwith Criminal Appeal No. 1901/2010

Order Date :- 1.5.2012

S. Kumar

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