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Kallu & Another vs State Of U.P.
2012 Latest Caselaw 1170 ALL

Citation : 2012 Latest Caselaw 1170 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
Kallu & Another vs State Of U.P. on 1 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 495 of 2012
 

 
Petitioner :- Kallu & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kirti Prakash Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

For orders, see our order of date passed in Criminal Appeal No. 377 of 2012

Order Date :- 1.5.2012

S. Kumar

 

 

 
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