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State Of U.P. vs Pappu @ Tejpal
2012 Latest Caselaw 1169 ALL

Citation : 2012 Latest Caselaw 1169 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
State Of U.P. vs Pappu @ Tejpal on 1 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 2342 of 2009
 

 
Petitioner :- State Of U.P.
 
Respondent :- Pappu @ Tejpal
 
Petitioner Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present .

List in due course.

Order Date :- 1.5.2012

S. Kumar

 

 

 
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