Deepak Kumar Parcha vs Union Of India And Others
2012 Latest Caselaw 2558 ALL

Citation : 2012 Latest Caselaw 2558 ALL
Judgement Date : 29 June, 2012

Allahabad High Court

Deepak Kumar Parcha vs Union Of India And Others on 29 June, 2012

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 31166 of 2012
 

 
Petitioner :- Deepak Kumar Parcha
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Ram Kumar Sinha
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Manoj Misra,J.

On the request of the counsel for the petitioner, put up this case on 17.7.2012, as fresh, before appropriate Court.

Order Date :- 29.6.2012

G.S

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