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Majid Ali @ Bablu vs State Of U.P.
2012 Latest Caselaw 2549 ALL

Citation : 2012 Latest Caselaw 2549 ALL
Judgement Date : 28 June, 2012

Allahabad High Court
Majid Ali @ Bablu vs State Of U.P. on 28 June, 2012
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15103 of 2012
 

 
Petitioner :- Majid Ali @ Bablu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.N. Pathak
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

On the request of the counsel for the applicant, put up this case on 6.7.2012, as fresh, before appropriate  Court.

Order Date :- 28.6.2012

G.S

 

 

 
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