Ashif @ Naushad vs State Of U.P.
2012 Latest Caselaw 2544 ALL

Citation : 2012 Latest Caselaw 2544 ALL
Judgement Date : 28 June, 2012

Allahabad High Court

Ashif @ Naushad vs State Of U.P. on 28 June, 2012

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15101 of 2012
 

 
Petitioner :- Ashif @ Naushad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- C.P. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

Sri Kapil Tyagi, Advocate has filed his memo of appearance on behalf of the applicant, which is taken on record.

On the request of the counsel for the applicant, put up this case on 4.7.2012, as fresh, before appropriate Court, showing the name of Sri Kapil Tyagi, as counsel for the applicant.

Order Date :- 28.6.2012

G.S

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