Naubat Singh vs State Of U.P. And Others
2012 Latest Caselaw 2535 ALL

Citation : 2012 Latest Caselaw 2535 ALL
Judgement Date : 26 June, 2012

Allahabad High Court

Naubat Singh vs State Of U.P. And Others on 26 June, 2012

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 30830 of 2012
 

 
Petitioner :- Naubat Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Lal Prabhakar Singh
 
Respondent Counsel :- C.S.C.,Ravindra Singh
 

 
Hon'ble Manoj Misra,J.

On the request of the learned counsel for the petitioner, put up on 9.7.2012, as fresh, before appropriate Court.

Order Date :- 26.6.2012

G.S

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