Azad @ Shakeel vs State Of U.P.
2012 Latest Caselaw 2526 ALL

Citation : 2012 Latest Caselaw 2526 ALL
Judgement Date : 26 June, 2012

Allahabad High Court

Azad @ Shakeel vs State Of U.P. on 26 June, 2012

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15073 of 2012
 

 
Petitioner :- Azad @ Shakeel
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Nasiruzzaman
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

On the request of the counsel for the applicant, put up on 4.7.2012, as fresh, before appropriate Court.

Order Date :- 26.6.2012

G.S

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