Maqbool Hussain & Anr. vs Mohd. Taufiq & Anr.
2012 Latest Caselaw 2493 ALL

Citation : 2012 Latest Caselaw 2493 ALL
Judgement Date : 11 June, 2012

Allahabad High Court

Maqbool Hussain & Anr. vs Mohd. Taufiq & Anr. on 11 June, 2012

Bench: Shri Narayan Shukla, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 71 of 2012
 

 
Petitioner :- Maqbool Hussain & Anr.
 
Respondent :- Mohd. Taufiq & Anr.
 
Petitioner Counsel :- Pankaj Kumar Tiwari
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard.

Admit.

Issue notices to respondents.

List alongwith service report.

In the mean time, as an interim measure, it is provided that no third party right shall be created in the property in question.

Order Date :- 11.6.2012

A.Nigam

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