Vivek Kumar Mishra vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2488 ALL

Citation : 2012 Latest Caselaw 2488 ALL
Judgement Date : 8 June, 2012

Allahabad High Court

Vivek Kumar Mishra vs State Of U.P. Thru Secy. And Others on 8 June, 2012

Bench: Sheo Kumar Singh, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 30035 of 2012
 

 
Petitioner :- Vivek Kumar Mishra
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Suresh Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Ram Surat Ram (Maurya),J.

As prayed, put up on 5th July, 2012 as fresh before the appropriate Bench.

Order Date :- 8.6.2012

Shekhar

Download the LatestLaws.com Mobile App